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Judgements
SC-judgements
103
COMMISSIONER OF INCOME TAX, BOMBAY
Vs
FINLAY MILLS LTD.
Citation :
[1951] SCR []
,
Case Detail :
Civil Appeal/103/1950
Basic Details
Coram :
Hon'ble Shri Justice M. H. Kania
Hon'ble Shri Justice M.H. Kania
Hon'ble Shri Justice Mehr Chand Mahajan
Hon'ble Shri Justice N. Chandrasekhara Aiyar
Authored by :
Hon'ble Shri Justice M. H. Kania
Hon'ble Shri Justice M.H. Kania
Act :
Merged Territories and Areas (Jagirs Abolition) Act Bombay 1953
Merged Territories and Areas (Jagirs Abolition) Act
Land Revenue Code(Maharashtra)
Mah. Land Revenue Code, 1966
Mah. Land Revenue Code, 1966
Indian Forest Act (Maharashtra Amendment)
Indian Forest Act, 1927
Other Details
Disposal Date :
01/10/1951
Disposal Type/Nature :
Appeal dismissed