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Union Bank of India Vs Chandrakant Gordhandas Shah

Citation : [1994] SCR [3] 542 , Case Detail : CIVIL APPEAL/86/1986
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Coram :
  • Hon'ble Shri Justice B.P. Jeevan Reddy
  • Hon'ble Shri Justice S. Mohan
  • Hon'ble Shri Justice M. K. MUKHERJEE
Authored by :
  • Hon'ble Shri Justice M. K. MUKHERJEE
Act :
  • Bombay Rent Act 1947
  • Bombay Hotels & Lodge Control Act 1947
  • The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947,
  • Indian Foreign Service Branch 'B' Rules,
  • Constitution of India, 1949
Disposal Date : 14/09/1994
Disposal Type/Nature : Appeal allowed
Bombay High Court