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Judgements
SC-judgements
3417
MUNICIPAL CORPORATION OF GREATER MUMBAI
Vs
THOMAS MATHEW & ORS.
Citation :
[2012] SCR [5]
218
,
Case Detail :
Civil Appeal/3417/2012
Basic Details
Coram :
Hon'ble Shri Justice P. Sathasivam
Hon'ble Shri Justice Jasti Chelameswar
Authored by :
Hon'ble Shri Justice P. Sathasivam
Act :
Employees' Provident Funds and Miscellaneous Provisions Act, 1952
The Employees ' Provident Fund & Misc. Provisions Act, 1952
Industrial Disputes Act (Maharashtra Amendment)
INDUSTRIAL DISPUTES ACT, 1947
Other Details
Disposal Date :
09/04/2012
Disposal Type/Nature :
Appeal dismissed