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  4. 1420
 

STATE OF MYSORE & ANR. Vs S.V.NARAYANAPPA

Citation : [1967] SCR [1] 128 , Case Detail : Civil Appeal/1420/1966
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Coram :
  • Hon'ble Shri Justice K. Subba Rao
  • Hon'ble Shri Justice J.M. Shelat
  • Hon'ble Shri Justice J. M. Shelat
Authored by :
  • Hon'ble Shri Justice J.M. Shelat
  • Hon'ble Shri Justice J. M. Shelat
Act :
  • Tenancy and Agricultural Lands Act (Maharashtra)
  • Tenancy and Agricultural Lands Act, 1948 (Maharashtra)
  • Constitution of India, 1949
  • Indian Foreign Service Branch 'B' Rules,
Disposal Date : 22/08/1966
Disposal Type/Nature : Appeal dismissed
Bombay High Court