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Judgements
SC-judgements
969
THE CACHAR CHAH SRAMIK UNION SILCHAR, ASSAM
Vs
THE MANAGEMENT OF THE TEA ESTATE OF CACHAR, ASSAM
Citation :
[1996] SCR [2]
344
,
Case Detail :
Civil Appeal/969/1963
Basic Details
Coram :
Hon'ble Shri Justice P. B. Gajendragadkar
Hon'ble Shri Justice P.B. Gajendragadkar
Hon'ble Shri Justice K.N. Wanchoo
Hon'ble Shri Justice M. Hidayatullah
Justice V. Ramaswami
Authored by :
Justice V. Ramaswami
Act :
Land Acquisition Act 1894
Regional Town Planning Act, 1966 (Maharashtra)
Regional and town Planning Act (Maharashtra)
Other Details
Disposal Date :
26/10/1965
Disposal Type/Nature :
Appeal dismissed