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Act Unified Development Control And Promotion Regulations For Maharashtra State.Type of Sub Legislation : Notifications
Act To Upload The Maharashtra Regulation Of Sugarcane Price (Supplied To Factories), Rule 2016Type of Sub Legislation : Notifications
Act The Rules To Amend The Maharashtra Fruit Nurseries (Regulation) Rules, 1976Type of Sub Legislation : Notifications
Act The Maharashtra Rent Control Act, 1999 (Mah. Xviii Of 2000), Exempted The Premises Belonging To Shankar Maharaja Vanjari Dharmashala Trust, Pandharpur, District Solapur (Hereinafter Referred To As “The Said Trust”) From All The Provisions Of The Maharashtra Rent Control Act, 1999Type of Sub Legislation : Notifications
Act Act Appointment Of One More Administrative/Technical Member On The Maharashtra Real Estate Appellate Tribunal FormationType of Sub Legislation : Notifications
Act The Government Of Maharashtra Appoints The 1st April, 2020 To Be The Date On Which The Provisions Of The Said Act Shall Come Into Force.Type of Sub Legislation : Notifications
Act The Amendment Of Rule 4 And 77 Of The Maharashtra Cooperative Societies (Committee Election Rules, 2014Type of Sub Legislation : Notifications
Act Specifying The Pecuniary Value For The State Of Maharashtra Under Commercial Courts Act, 2015Type of Sub Legislation : Notifications